A.M. KHANWILKAR, . RAJIV SHARMA

2,982 recorded High Court judgment(s) · 2006–2013

Courts

Himachal Pradesh High Court

2982

Dismissed	2668
(unspecified)	137
Allowed	85
Disposed Off	79
Rejected	9
REMANDED	2
Dissmiss For Default/Non-Prosecution	1
Partly Allowed	1

KAMLU v. HPSEBL — Himachal Pradesh High Court (2013-09-06)
ANITA RANI v. PUSHPA KANDA — Himachal Pradesh High Court (2013-09-06)
JAI LAL v. STATE — Himachal Pradesh High Court (2013-09-06)
INDER SINGH AT 2.PM v. STATE — Himachal Pradesh High Court (2013-06-11)
STATE v. PREM SAGAR — Himachal Pradesh High Court (2013-06-11)
STATE v. DEEPAK KUMAR — Himachal Pradesh High Court (2013-05-27)
YOUDHISHTHER KUMAR SHARMA AT 2.00 PM v. STATE — Himachal Pradesh High Court (2013-05-09)
JAGINDER SINGH AT 2.00 PM v. Y.S.PARMAR UNIVERSITY — Himachal Pradesh High Court (2013-04-22)
JEET RAM v. STATE — Himachal Pradesh High Court (2013-04-22)
HARINDER SINGH v. NAND LAL SHARMA — Himachal Pradesh High Court (2013-03-01)