A.M. KHANWILKAR, R.M. SAVANT

695 recorded High Court judgment(s) · 2010–2013

Courts

Bombay High Court

695

Disposed Off	398
Rule Made Absolute	77
Dismissed	72
Allowed	53
Allowed To be withdrawn	45
Dissmiss For Default/Non-Prosecution	24
Rejected	15
(unspecified)	3

KADWA SAHAKARI SAKHA KARKHANA LIMITED, MATERWADI v. THE UNION OF INDIA AND ORS. — Bombay High Court (2013-02-21)
KADWA SAHAKARI SAKHAR KARKHANA LIMITED, MATERWADI v. THE UNION OF INDIA AND ORS. — Bombay High Court (2013-02-21)
KADWA SAHAKARI SAKHA KARKHANA LIMITED v. THE UNION OF INDIA AND ORS. — Bombay High Court (2013-01-29)
KHAIRUNNISA SULEMAN SHAIKH AND ANR. v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2012-08-09)
KHAIRUNNISA SULEMAN SHAIKH v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2012-08-09)
VISHWANATH PANDURANG MAHADESHWAR v. CASTE CERTIFICATE VERIFICATION COMMITTEE AND ORS. — Bombay High Court (2012-07-27)
VISHWANATH PANDURANG MAHADESHWAR v. CASTE CERTIFICATE VERIFICATION COMMITTEE AND ORS. — Bombay High Court (2012-07-27)
VISHWANATH PANDURANG MAHADESHWAR v. CASTE CERTIFICATE VERIFICATION COMMITTEE AND ORS. — Bombay High Court (2012-07-27)
MICRO SMALL MEDIUM ENTERPRISES WELFARE ASSOCIATION v. THE CHAIRMAN, MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION AND ANR. — Bombay High Court (2012-07-27)
VISHWANATH PANDURANG MAHADESHWAR v. CASTE CERTIFICATE VERIFICATION COMMITTEE AND ORS. — Bombay High Court (2012-07-27)