A.M.KHANWILKAR,P. V. HARDAS

114 recorded High Court judgment(s) · 2003–2004

Courts

Bombay High Court

114

Admitted/Allowed/Granted/Rule Absolute	39
Dispossed Off/Dismiss for Default	38
Dismissed/Rule Discharged	23
Withdrawn	6
Rejected at Admission Stage	6
Disposed of	2

MR. PRAMOD B. WALKE, ASSAGAO,BARDEZ-GOA. v. GOVT. OF GOA AND 3 ORS., — Bombay High Court (2004-03-29)
MR. ROY FRANCO,CALANGUTE,BARDEZ-GOA. v. GOVT. OF GOA AND 3 ORS., — Bombay High Court (2004-03-29)
RASIKLAL M. GANGANI, PANAJI-GOA. v. GOVT.OF GOA AND ORS., — Bombay High Court (2004-03-29)
SHRI MANOHAR NAIK v. MR.THOMAS GONSALVES and 3 ORS. — Bombay High Court (2004-02-10)
PRALHAD B.PUROHIT. v. SHRI V.O.MADHAVANUNNI and ORS. — Bombay High Court (2003-12-30)
SHRI J.S.R.PARABRAHMAN. v. STATE OF GOA and ORS. — Bombay High Court (2003-12-30)
SHRI BRUNO ABREO, PANAJI-GOA. v. STATE OF GOA AND 6 ORS., — Bombay High Court (2003-12-17)
A.V.PRABHU GAONKAR v. STATE OF GOA and ANR. — Bombay High Court (2003-12-17)
M/S. CHOWGULE and CO. LTD. v. UNION OF INDIA and ORS. — Bombay High Court (2003-12-17)
MISS BRANDA RODRIGUES, PONDA-GOA. v. THE GOA UNIVERSITY AND ORS., — Bombay High Court (2003-12-17)