A.M. KHANWILKAR, . MRIDULA BHATKAR

662 recorded High Court judgment(s) · 2011–2020

Courts

Bombay High Court

662

Disposed Off	353
Allowed	64
Dismissed	61
(unspecified)	43
Allowed To be withdrawn	30
DISPOSED OFF	25
Dissmiss For Default/Non-Prosecution	19
Admitted and Disposed Off	16

GANPAT DADU SAVANT v. BALAKRISHNA @ BALKRISAN KESU BHONDVE (DECEASED) THR LRS SHIVAJI BALAKRISHNA @ BALKISAN BHONDVE — Bombay High Court (2020-11-26)
TASLIM RAFIQ TAMBOLI v. RAFIQ BANEMIYA TAMBOLI — Bombay High Court (2018-02-05)
CONSERVATOR OF FOREST PUNE CIRCLE and ANR v. SHRI.RAMCHANDRA LAXMAN SHENDKAR — Bombay High Court (2017-12-06)
CONSERVATOR OF FORESTS and ANR. v. LAXMAN NIVRUTTI PAWAR — Bombay High Court (2017-12-06)
CONSERVATOR OF FORESTS and ANR. v. DATTATRAY HARIBHAU SHINDE — Bombay High Court (2017-12-06)
CONSERVATOR OF FORESTS AND ANR. v. BAPU SAKHARAM TALEKAR — Bombay High Court (2017-12-06)
CONSERVATOR OF FORESTS and ANR. v. SAVALA DHONDIBA PISE — Bombay High Court (2017-12-06)
CONSERVATOR OF FORESTS AND ANR. v. BAPU SAKHARAM TALEKAR — Bombay High Court (2017-12-06)
CLAUDIO JOSEPH REGO AND ANR. v. GLAXO SMITHKLINE PHARMACEUTICAL LTD — Bombay High Court (2016-04-06)
SHRI. VISHNU LAXMAN KADAM v. SMT. SUJATA VISHNU KADAM — Bombay High Court (2013-12-10)