LexA.M. KHANWILKAR, . KULDIP SINGH
2,714 recorded High Court judgment(s) · 2007–2013
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 2714 |
Disposal nature
| Dismissed | 1881 |
| Disposed Off | 401 |
| Allowed | 296 |
| (unspecified) | 68 |
| Allowed To be withdrawn | 31 |
| Transfer to other Court | 13 |
| Dissmiss For Default/Non-Prosecution | 7 |
| Remanded for retrial | 4 |
Recent judgments
- STATE v. GUMAN SINGH — Himachal Pradesh High Court (2013-11-19)
- SAVITRI DEVI v. STATE OF HP — Himachal Pradesh High Court (2013-11-19)
- PAWAN KUMAR v. R.D.DHIMAN — Himachal Pradesh High Court (2013-11-14)
- RAJESH KUMAR v. DEPUTY GENERAL MANAGER SBI — Himachal Pradesh High Court (2013-11-14)
- THAKUR DASS BHARDWAJ v. STATE OF HP — Himachal Pradesh High Court (2013-11-14)
- SURESH KUMAR v. TARUN SHRIDHAR — Himachal Pradesh High Court (2013-11-14)
- chaman lal sharma v. STATE BANK OF INDIA — Himachal Pradesh High Court (2013-11-14)
- KAMLA DEVI v. R.D. DHIMAN — Himachal Pradesh High Court (2013-11-14)
- VIPTA NAND v. STATE OF HP — Himachal Pradesh High Court (2013-11-13)
- GURDAS RAM v. STATE — Himachal Pradesh High Court (2013-11-13)