LexA.M. KHANWILKAR,HONRABLE . R.B. MISRA
1,084 recorded High Court judgment(s) · 2008–2013
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 1084 |
Disposal nature
| Dismissed | 836 |
| Disposed Off | 120 |
| Allowed | 88 |
| (unspecified) | 30 |
| Rejected | 5 |
| Partly Allowed | 1 |
| Allowed To be withdrawn | 1 |
| Transfer to other Court | 1 |
Recent judgments
- SUNILA OBEROI MALIK v. STATE — Himachal Pradesh High Court (2013-07-31)
- STATE v. JANAK RAJ — Himachal Pradesh High Court (2013-07-31)
- NARINDER SINGH CHAUHAN v. STATE — Himachal Pradesh High Court (2013-07-31)
- RAM SHER v. HPSEB LTD — Himachal Pradesh High Court (2013-07-31)
- JYOTI KANWAR v. STATE OF HP — Himachal Pradesh High Court (2013-07-26)
- ALKA SHARMA v. K.SANJAY MURTHY — Himachal Pradesh High Court (2013-07-26)
- MS PREET HOTEL v. ASSESSING AUTHORITY — Himachal Pradesh High Court (2013-07-26)
- COURT ON ITS OWN MOTION v. PRINCIPAL SECRETARY(LABOUR EMPLOYMENT) — Himachal Pradesh High Court (2013-07-26)
- HP.EX-SERVICEMEN TRANSPORT .UNION BARMANA v. UNION OF INDIA — Himachal Pradesh High Court (2013-07-26)
- SANJA MANDYAL v. STATE — Himachal Pradesh High Court (2013-07-26)