A.M. KHANWILKAR

285 recorded High Court judgment(s) · 2003–2013

Courts

Disposal nature

Recent judgments

• SUBHASH SHARMA v. ANIL KUMAR SOOD — Himachal Pradesh High Court (2013-09-23)
• TILAK RAJ v. STATE — Himachal Pradesh High Court (2013-09-17)
• MS CHEMINNOVA PHARMACEUTICALS v. MS RUCHIRA PRINTING AND PACKAGING — Himachal Pradesh High Court (2013-08-27)
• SUKHDARSHAN SINGH v. YUSUF ALI — Himachal Pradesh High Court (2013-08-27)
• MUNSHI LAL v. SANTOSH KUMAR — Himachal Pradesh High Court (2013-08-26)
• PADAM CHAND ROHAL v. RAMASHRY PRASHAD PANDEY — Himachal Pradesh High Court (2013-08-26)
• PARMINDER SINGH v. VIDYA DEVI — Himachal Pradesh High Court (2013-08-26)
• KALPANA AGGARWAL v. PARDEEP KUMAR AGGARWAL — Himachal Pradesh High Court (2013-08-26)
• BARFU RAM v. NARAINI DEVI — Himachal Pradesh High Court (2013-08-22)
• OM PARKASH RANA v. HPSEB LTD — Himachal Pradesh High Court (2013-08-22)