A.M. KHANWILKAR, . DHARAM CHAND CHAUDHARY

4,972 recorded High Court judgment(s) · 2010–2013

Courts

Himachal Pradesh High Court

4972

Dismissed	4410
(unspecified)	401
Disposed Off	119
Allowed	33
REMANDED	5
Rejected	2
Dissmiss For Default/Non-Prosecution	1
DISMISSED	1

STATE v. CHET RAM — Himachal Pradesh High Court (2013-10-23)
RAM LAL v. STATE — Himachal Pradesh High Court (2013-10-03)
LEKH RAM v. BHARTI S.SIHAG — Himachal Pradesh High Court (2013-10-03)
STATE v. MAHENDER PAL AZAD — Himachal Pradesh High Court (2013-09-27)
HP.TOURISM DEVELOPMENT CORP. v. B.S.HIMALVI — Himachal Pradesh High Court (2013-09-27)
HPSEB LTD v. R.C. BATTA — Himachal Pradesh High Court (2013-09-18)
STATE AT 2.00 PM v. PARDUMAN KUMAR — Himachal Pradesh High Court (2013-05-27)
B.D.MOUDGIL v. S.K.DASH — Himachal Pradesh High Court (2013-04-05)
SUMAN DEVI v. STATE — Himachal Pradesh High Court (2013-03-05)
SHAILENDER SINGH v. STATE — Himachal Pradesh High Court (2013-03-05)