A.M. KHANWILKAR, . DEV DARSHAN SUD

502 recorded High Court judgment(s) · 2008–2013

Courts

Disposal nature

Recent judgments

• B.K. SHARMA v. STATE OF HP — Himachal Pradesh High Court (2013-11-18)
• MS UNITED GELETINE AND OSSEIN(P) LTD v. THE HIMACHAL PRADESH ELECTRICITY REGULATORY COMMISSION, — Himachal Pradesh High Court (2013-11-18)
• DESH RAJ v. STATE OF HP — Himachal Pradesh High Court (2013-11-18)
• STATE OF HP v. RAJESH KUMAR RANA — Himachal Pradesh High Court (2013-11-18)
• NEENA KEPRATE v. STATE OF HP — Himachal Pradesh High Court (2013-11-18)
• HEM RAJ v. STATE — Himachal Pradesh High Court (2012-04-10)
• RAJINDER SINGH v. STATE — Himachal Pradesh High Court (2012-04-10)
• MAMTA VERMA v. STATE — Himachal Pradesh High Court (2012-01-10)
• NIMAT RAM v. STATE — Himachal Pradesh High Court (2012-01-10)
• RAMESH CHAND v. STATE — Himachal Pradesh High Court (2012-01-10)