LexA.M. KHANWILKAR, . DEEPAK GUPTA
132 recorded High Court judgment(s) · 2005–2013
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 132 |
Disposal nature
| Dismissed | 66 |
| Disposed Off | 39 |
| Allowed | 18 |
| Rejected | 5 |
| (unspecified) | 3 |
| Partly Allowed | 1 |
Recent judgments
- GURMEET SINGH v. LABOUR COMMISSIONER — Himachal Pradesh High Court (2013-05-20)
- STATE v. BUDHI SINGH — Himachal Pradesh High Court (2012-05-31)
- STATE v. CHUNI LAL — Himachal Pradesh High Court (2012-05-31)
- STATE v. MAHANT RAM — Himachal Pradesh High Court (2012-05-31)
- STATE v. PARKASH CHAND — Himachal Pradesh High Court (2012-05-31)
- STATE v. MACHALA RAM — Himachal Pradesh High Court (2012-05-31)
- STATE v. BEER SINGH — Himachal Pradesh High Court (2012-05-31)
- STATE v. LALO RAM — Himachal Pradesh High Court (2012-05-31)
- STATE v. PARMODH SINGH — Himachal Pradesh High Court (2012-05-31)
- STATE v. PARKASHO DEVI — Himachal Pradesh High Court (2012-05-31)