A.M. KHANWILKAR

15,111 recorded High Court judgment(s) · 1994–2019

Courts

Bombay High Court

15111

DISPOSED OFF	3246
OTHERS DISPOSED OFF	1961
Disposed Off	1745
Dismissed	1497
Allowed	961
REJECTED /DISPOSED AT ADM.STAGE(EXCEPT APPEAL) BAIL GR./REJ.	862
ABSOLUTE	551
SCHEME SANCTIONED - COMPANY	545

SHRI PRABHAKAR MARUTI KONDHALKAR AND ANOTHER. v. SHRI. PRAKASH VINAYAK PAWAR AND OTHERS — Bombay High Court (2019-04-04)
KONKAN RAILWAY CORPORATION LTD. v. SAU SHAMAL SURESH KOLGE and ORS — Bombay High Court (2017-09-20)
KONKAN RAILWAY CORPORATION LTD. v. SAU SHAMAL SURESH KOLGE and ORS — Bombay High Court (2017-09-20)
SAROJINI ANIL SANSARE v. DAVID BALASAHEB KHABADE AND ORS — Bombay High Court (2015-06-08)
SAROJINI ANIL SANSARE v. DAVID BALASAHEB KHABADE AND ORS — Bombay High Court (2015-06-08)
KUMUDINI CHANDRAKANT PETHKAR v. DASHRATH GENU MATHFOD (DECD) BY HEIRS VIMAL DASHRATH MATPHOD and ORS. — Bombay High Court (2014-07-22)
DASHRATH GENU MATHPHOD (SINCE DECED) VIMAL DASHRATH MATHPHOD AND ORS v. KUWARBAI @ SUNDARBAI PANCHAN SAWALA AND ORS — Bombay High Court (2014-07-22)
UNITED INDIA INSURANCE COMPANY LTD. v. ANANT VASUDEV KULKARNI AND ORS. — Bombay High Court (2012-10-17)
SONAL BALKRISHNA DABHOLKAR AND ANR. v. KAMINI BALARISHNA DABHAOLKAR AND 6 ORS. — Bombay High Court (2012-10-02)
AVADHNARAYAN DUKBRIAM YADAV v. PARMATMA RAMNEVAJ PANDE AND ORS. — Bombay High Court (2012-08-29)