LexA.M.KAPADIA, . Z.K.SAIYED
42 recorded High Court judgment(s) · 2008–2008
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 42 |
Disposal nature
| 39-RULE DISCHARGED/DISMISSED @ FH | 32 |
| 44-PARTLY ALLOWED @ FH | 4 |
| 46-ANY OTHER MODE @ FH | 3 |
| 26-DISMISSED @ ADM.STAGE | 2 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 1 |
Recent judgments
- DHARSI CHAKUBHAI VAGHARI v. STATE OF GUJARAT — Gujarat High Court (2008-08-27)
- RAMESHBHAI NARSINHBHAI v. STATE OF GUJARAT — Gujarat High Court (2008-08-27)
- DHARSHI CHAKUBHAI VAGHARI v. STATE OF GUJARAT — Gujarat High Court (2008-08-27)
- RAMBAHADUR RIKHIRAM KSHATRIYA v. STATE OF GUJARAT — Gujarat High Court (2008-08-26)
- RAMESHJI @ HEGO KHODAJI THAKOR v. STATE OF GUJARAT — Gujarat High Court (2008-08-26)
- SOMABHAI HATHIBHAI DAMOR v. STATE OF GUJARAT — Gujarat High Court (2008-08-26)
- SOMABHAI HATHIBHAI DAMOR v. STATE OF GUJARAT — Gujarat High Court (2008-08-26)
- MADEVA NARSHA HARIJAN v. STATE OF GUJARAT — Gujarat High Court (2008-08-13)
- SUNILBHAI FAKIRBHAI HARIJAN v. STATE OF GUJARAT — Gujarat High Court (2008-08-13)
- STATE OF GUJARAT v. FIRDAUSHUSEIN HUSEINMIYA SAIYAD — Gujarat High Court (2008-08-13)