A.M.KAPADIA, . RAJESH H.SHUKLA

60 recorded High Court judgment(s) · 2007–2008

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	30
46-ANY OTHER MODE @ FH	13
44-PARTLY ALLOWED @ FH	12
38-RULE ABSOLUTE/ALLOWED @ FH	5

GSRTC v. MINOR ALPESH VINODBHAI KADIYA — Gujarat High Court (2008-07-16)
NATIONAL INSURANCE CO. LTD v. HANSABEN LILESHKUMAR PATEL — Gujarat High Court (2008-07-03)
LEGAL HEIRS OF DECD. KANTILAL GORDHANDAS VITHLANI v. UNITED INDIA INSURANCE CO. — Gujarat High Court (2008-06-27)
THE ORIENTAL INSURANCE CO. LTD v. BIMLABEN WD/O. BHUPENDRABHAI RAVJIBHAI PATEL — Gujarat High Court (2008-06-26)
HIRABEN GOVINDBHAI PATEL v. SURENDRASINH DILIPSINH RAUOL — Gujarat High Court (2008-06-25)
UNITED INDIA INSURANCE CO LTD v. LEGAL HEIRS OF DECEASED KAMLESHKUMAR CHHAGANLAL PANCHAL — Gujarat High Court (2008-06-19)
ATMARAM GIRDHARKUMAR (MARATHI) v. STATE OF GUJARAT — Gujarat High Court (2008-05-15)
JAGDISHKUMAR SANKARLAL PANCHAL v. STATE OF GUJARAT — Gujarat High Court (2008-05-15)
STATE OF GUJARAT v. JAGDISHKUMAR S.PANCHAL — Gujarat High Court (2008-05-15)
STATE OF GUJARAT v. GANAPATBHAI SHANKARLAL PANCHAL — Gujarat High Court (2008-05-15)