A.M.KAPADIA, . K.A.PUJ

277 recorded High Court judgment(s) · 2006–2007

Courts

Gujarat High Court

277

38-RULE ABSOLUTE/ALLOWED @ FH	203
39-RULE DISCHARGED/DISMISSED @ FH	56
46-ANY OTHER MODE @ FH	6
26-DISMISSED @ ADM.STAGE	6
31-NOTICE DISCHARGED @ ADM.STAGE	4
40-WITHDRAWN @ FH	1
44-PARTLY ALLOWED @ FH	1

NATVARLAL DAHYABHAI DESAI SINCE DECEASED THRO HEIRS v. STATE OF GUJARAT — Gujarat High Court (2007-06-20)
MILL MAZDOOR SABHA v. M/S RUSHBH PRECISION BEARING LTD — Gujarat High Court (2007-06-18)
BOMBAY MERCANTILE COOPERATIVE BANK LTD. v. HANIF I SHAIKH — Gujarat High Court (2007-06-18)
DILIPBHAI MANEKLAL VYAS v. AHMEDABAD ELECTRICITY CO.LTD. NOW TORRENT POWER A.E.C. CO. — Gujarat High Court (2007-06-18)
STATE OF GUJARAT v. CHIMABHAI NARJIBHAI — Gujarat High Court (2007-05-09)
STATE OF GUJARAT v. JEVRAM DHANJIBHAI — Gujarat High Court (2007-05-09)
STATE OF GUJARAT v. PAYLABHAI SINGABHAI — Gujarat High Court (2007-05-09)
STATE OF GUJARAT v. PARTIYABHAI BHADIYABHAI — Gujarat High Court (2007-05-09)
STATE OF GUJARAT v. PANDUBHAI LAXMANBHAI — Gujarat High Court (2007-05-09)
STATE OF GUJARAT v. RAVJIBHAI NAGINBHAI — Gujarat High Court (2007-05-09)