LexA.M.KAPADIA, . HARSHA DEVANI
46 recorded High Court judgment(s) · 2007–2007
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 46 |
Disposal nature
| 39-RULE DISCHARGED/DISMISSED @ FH | 22 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 15 |
| 46-ANY OTHER MODE @ FH | 7 |
| 28-REJECTED @ ADM.STAGE | 1 |
| 41-COMPROMISE @ FH | 1 |
Recent judgments
- JAMNABEN MANUBHAI v. STATE OF GUJARAT — Gujarat High Court (2007-11-19)
- KACHARAJI DHARMAJI BHIL v. STATE OF GUJARAT — Gujarat High Court (2007-11-19)
- ARVINDBHAI LAXMISHANKAR SHARMA v. STATE OF GUJARAT — Gujarat High Court (2007-11-19)
- PRAVIN @ DALO LAGHUBHAI KOLI v. STATE OF GUJARAT — Gujarat High Court (2007-10-25)
- GANGARAM TAPUBHAI KOLI v. STATE OF GUJARAT — Gujarat High Court (2007-10-25)
- RAMESHBHAI MOHANBHAI KOLI v. STATE OF GUJARAT — Gujarat High Court (2007-10-25)
- KANTILAL SHIVLAL PATEL (AMRUTIYA) v. THE STATE OF GUJARAT — Gujarat High Court (2007-10-25)
- KAVIT ALIAS KAVINDRA VISHNUBHAI PANCHAL v. STATE OF GUJARAT — Gujarat High Court (2007-10-05)
- OIL & NATURAL GAS CORPORATION LTD, MEHSANA. v. CHAUDHARI MADHUBHAI KESHABHAI — Gujarat High Court (2007-10-05)
- MANISH DINKARRAI TRIVEDI v. STATE OF GUJARAT — Gujarat High Court (2007-10-05)