A.M.KAPADIA, . H.H.MEHTA

20 recorded High Court judgment(s) · 2003–2003

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	18
40-WITHDRAWN @ FH	1
38-RULE ABSOLUTE/ALLOWED @ FH	1

MOHMAD MEHBUB SHAIKH v. STATE OF GUJARAT — Gujarat High Court (2003-03-25)
SAJJANSING @ RAJU JAGDISHSINH PAWAR v. STATE OF GUJARAT — Gujarat High Court (2003-03-13)
STATE OF GUJARAT v. JOSHI AMRUTLAL NARANJI — Gujarat High Court (2003-03-13)
STATE OF GUJARAT v. HAJARIMAL GENAJI SHAH — Gujarat High Court (2003-03-12)
STATE OF GUJARAT v. BAVAJI CHIMANGIRI NANUGIRI — Gujarat High Court (2003-03-10)
STATE OF GUJARAT v. DAMJI DEVSI LOHANA — Gujarat High Court (2003-03-06)
STATE OF GUJARAT v. BABU KAVA VADAKANI — Gujarat High Court (2003-03-04)
STATE OF GUJARAT v. SARDARJI CHELAJI THAKORE — Gujarat High Court (2003-03-03)
STATE OF GUJARAT v. AHEMADHUSSIN A CHANDKI — Gujarat High Court (2003-02-27)
STATE OF GUJARAT v. AMIRALI JAMALALI SAIYAD — Gujarat High Court (2003-02-26)