A.M.KAPADIA

1,011 recorded High Court judgment(s) · 1998–2006

Courts

Gujarat High Court

1011

38-RULE ABSOLUTE/ALLOWED @ FH	640
39-RULE DISCHARGED/DISMISSED @ FH	197
40-WITHDRAWN @ FH	68
26-DISMISSED @ ADM.STAGE	28
46-ANY OTHER MODE @ FH	28
35-ANY OTHER MODE @ ADM.STAGE	20
43-DISMISSED FOR DEFAULT @ FH	13
42-RULE DISCHARGED @ FH	10

THAKAR HARIVADAN RAVISHANKAR v. NURSHA BAJISHA DIWAN — Gujarat High Court (2006-12-15)
PITAMBERBHAI JADAVBHAI SONANI v. PURSHOTTAMBHAI JADAVBHAI SONANI — Gujarat High Court (2006-12-15)
SONBABEN MULBHAI AAHIR v. MEHBOOBBHAI HAYATBHAI PATHAN — Gujarat High Court (2006-12-15)
PRAHLADBHAI MURARILAL & CO v. UITED INDIA INSURANCE CO LTD — Gujarat High Court (2006-12-14)
GOTHABHAI SABURBHAI CHAUHAN (SINCE DECD.) THR' HEIRS v. MELAJI SHANKARJI CHAUHAN — Gujarat High Court (2006-12-14)
RIYAZHUSAIN AHMEDHUSAIN v. ABDUL KARIM USMANBHAI — Gujarat High Court (2006-12-14)
DHANJIBHAI JIVABHAI PATEL v. AMRATBEN JOITABHAI SOMABHAI PATEL D/O. GIRDHARBHAI B PATEL — Gujarat High Court (2006-12-14)
SHANU TRADERS, ISMAILBHAI IBRAHIMBHAI v. AMBALAL VRAJLAL PARIKH — Gujarat High Court (2006-12-13)
KALUJI CHANDUJI THAKORE v. JAYKISHAN KHEDUT GANOTIYANI KHETI SAHAKARI MANDALI LTD. — Gujarat High Court (2006-08-30)
MOMIN JIVABHAI SULEMAN HUR v. MOMIN ABDUL RAHIMALIJI — Gujarat High Court (2006-08-29)