LexA M BUJOR BARUA
111 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 111 |
Disposal nature
| Disposed Of | 70 |
| Allowed | 24 |
| Closed | 12 |
| Dismissed on withdrawal with liberty to approach again | 4 |
| Rejected | 1 |
Recent judgments
- Hyper-Habia Catchment Areas Welfare Committee v. Gyamar Takar @ Bharat and 3 Ors. — Gauhati High Court (2022-08-26)
- Risso Lapang @ Tamang v. THE STATE OF AP and 3 Ors. — Gauhati High Court (2022-08-26)
- Gyamar Takar @ Bharat v. The State of AP and 3 Others — Gauhati High Court (2022-08-26)
- Toko Teji v. Kanailal Mukerjee and 2 Ors. — Gauhati High Court (2022-08-26)
- Vijay Kumar Chhetry v. THE STATE OF AP and 2 Ors. — Gauhati High Court (2022-08-26)
- Tai Jitung v. THE STATE OF AP and 2 Ors. — Gauhati High Court (2022-08-26)
- Karma Tsering Khochi v. THE STATE OF AP — Gauhati High Court (2022-08-26)
- Sushmita Dutta v. THE STATE OF AP — Gauhati High Court (2022-08-26)
- Badilum Tarainyu v. The Director of Elementary Education and 2 Ors. — Gauhati High Court (2022-08-26)
- Apansi Kri v. THE STATE OF AP and 4 Ors. — Gauhati High Court (2022-08-26)