LexA.M. BASHEER AHAMED
2,360 recorded High Court judgment(s) · 2016–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 2360 |
Disposal nature
| GRANTED | 616 |
| ORDERED | 415 |
| DISMISSED | 363 |
| WITHDRAWN DISMISSED | 226 |
| RELAXED | 210 |
| ALLOWED | 158 |
| DISPOSED OF | 139 |
| MODIFIED | 84 |
Recent judgments
- B. SELVAM v. THE INSPECTOR OF POLICE — Madras High Court (2018-08-14)
- CHINNATHAI, v. THIRU. MURTHI, S/O. LATE. — Madras High Court (2018-08-11)
- BRAHMANADAN @ MARIMUTHU v. KARU MEENAKSHI ACHI — Madras High Court (2018-08-11)
- DURAI PANDIAN v. NATIONAL HIGHWAYS AUTHORITY — Madras High Court (2018-08-10)
- MARIAMMAL v. THE DISTRICT COLLECTOR — Madras High Court (2018-08-10)
- PONNAYIRACHAMY v. PONNAYIRAM — Madras High Court (2018-08-10)
- S. KARTHIKEYAN v. S. SUDHA — Madras High Court (2018-08-10)
- A.SUDALAI v. K.RAMASUBRAMANIAN — Madras High Court (2018-08-10)
- THANGAPANDIAN, v. DHANAPALAN, — Madras High Court (2018-08-10)
- REGISTRAR-ALAGAPPA UNIVERSITY, v. MANI, S/O.MUTHIAH, — Madras High Court (2018-08-10)