A. M. BADAR,. SUNIL KUMAR PANWAR

23 recorded High Court judgment(s) · 2021–2022

Courts

Disposal nature

Recent judgments

• Md. Khalik v. The Union Of India Through Directorate Of Revenue Intelligence, Regional Unit, Patna — Patna High Court (2022-05-06)
• Md. Jamir Alam Ali v. The Union Of India Through Directorate Of Revenue Intelligence, Regional Unit, Patna — Patna High Court (2022-05-06)
• Md. Furkan v. State Of Bihar and Anr — Patna High Court (2022-05-06)
• Naresh Sahni v. The State Of Bihar — Patna High Court (2022-04-26)
• Chadpan Manjhi v. The State Of Bihar — Patna High Court (2022-04-22)
• PARSURAM PANDEY v. The State of Bihar — Patna High Court (2022-04-19)
• Dhanik Lal Uraon v. The State Of Bihar — Patna High Court (2022-04-12)
• Basu Yadav v. The State Of Bihar — Patna High Court (2022-04-12)
• Bijay Singh v. The State of Bihar — Patna High Court (2022-04-11)
• Ram Surat Pathak v. The State Of Bihar — Patna High Court (2022-04-08)