LexA.M. BADAR, NARESH H. PATIL
215 recorded High Court judgment(s) · 2016–2017
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 215 |
Disposal nature
| OTHERS DISPOSED OFF | 184 |
| OTHER DISPOSED OFF | 11 |
| BAIL REJECTED | 3 |
| (unspecified) | 3 |
| RULE ABSOLUTE | 3 |
| DISMISSED FOR NON-PROSECUTION/DEFAULT AT ADMISSION STAGE | 2 |
| ALLOWED TO BE WITHDRWAN AT FINAL HEARING STAGE | 2 |
| ALLOWED TO BE WITHDRAWN AT ADMISSION STAGE | 1 |
Recent judgments
- NAGNATH UDDHAV KADAM v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2017-12-12)
- SUBODH DAYASHANKAR PANDE AND ORS v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2017-12-12)
- DINKAR SITARAM GOPALE v. THE STATE OF MAHARASHTRA — Bombay High Court (2017-12-12)
- NAGNATH UDDHAV KADAM v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2017-12-12)
- MIYA SHER ALI KAIMAT BADSHAH v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2017-12-12)
- SUBHASH SINGH THAKUR S/O SHOBHNATH THAKUR v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2017-08-07)
- VISHVASH MACHHINDER SAPTAL v. THE STATE OF MAHARASHTRA — Bombay High Court (2016-05-06)
- YUVRAJ DHONDU BHADANE v. STATE OF MAHARASHTRA AND ORS — Bombay High Court (2016-05-06)
- EKNATH BALU WARHE v. THE STATE OF MAHARASHTRA — Bombay High Court (2016-05-06)
- SUBHASHSINGH SHOBHNATHSINGH THAKUR v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2016-05-06)