A.M. BADAR, INDRAJIT MAHANTY
187 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 187 |
Disposal nature
| OTHERS DISPOSED OFF | 86 |
| Disposed Off | 39 |
| APPEAL DISMISSED | 15 |
| (unspecified) | 14 |
| Dismissed | 7 |
| DISPOSED OFF | 6 |
| RULE ABSOLUTE | 4 |
| OTHER DISPOSED OFF | 4 |
Recent judgments
- SHRI. CHANGDEV RAMBHAU GHUMARE v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2019-08-20)
- SAGAR PRAKASH KAMBLE v. THE COMMISSIONER OF POLICE NASHIK AND ORS. — Bombay High Court (2019-08-20)
- PARIJATH SRINIVAS CO-OPERATIVE HOUSING SOCIETY LIMITED AND ANR v. STATE OF MAHARASHTRA (REVENUE DEPARTMENT) AND 2 ORS — Bombay High Court (2019-08-20)
- GHOTI AGRICULTURAL PRODUCE MARKET COMMITTEE, GHOTI BUDRUK, IGATPURI THRU SECRETARY, DEVRAM AND ANR v. STATE OF MAHARASHTRA AND ORS — Bombay High Court (2019-08-19)
- SANTOSH DATTATRAY SHEVKARI v. THE STATE OF MAHARASHTRA THROUGH GOVT PLEADER AND ANR. — Bombay High Court (2019-08-19)
- SURAJ ASHOK THOMBARE v. COMMISSIONER OF POLICE PUNE CITY AND ORS. — Bombay High Court (2019-08-19)
- SHRI. UTTAM BAPUSO JADHAV v. THE STATE OF MAHARASHTRA THROUGH DEPARTMENT OF FOREST AND LAND REVENUE and ORS — Bombay High Court (2019-08-14)
- SHIVPRABHU VALU VAHATUK MOTOR MALAK BAHUDDESHIYA SANGH, SOLAPUR THROUGH ITS PRESIDENT MR.Y.H.SHAIKH v. THE COLLECTOR, SOLAPUR AND ORS. — Bombay High Court (2019-08-14)
- SHRI. SUHAS VASANT PATIL v. THE STATE OF MAHARASHTRA THROUGH DEPT. OF FOREST AND LAND REVENUE AND ORS — Bombay High Court (2019-08-14)
- SHRI. SANDIP PRATAP NAIK v. THE STATE OF MAHARASHTRA TRHOUGH ITS DEPARTMENT OF FOREST AND LAND REVENUE — Bombay High Court (2019-08-14)
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