LexA. M. BADAR
906 recorded High Court judgment(s) · 2021–2023
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 906 |
Disposal nature
| BAIL GRANTED | 554 |
| REJECTED | 143 |
| WITHDRAWN | 103 |
| DISPOSED | 47 |
| ALLOWED | 26 |
| DISMISSED | 17 |
| D.F.D. FOR NON APPEARANCE | 13 |
| PARTLY ALLOWED (DISPOSAL) | 2 |
Recent judgments
- RAJENDRA RAM @ RAJENDRA KUMAR RAM v. The State of Bihar — Patna High Court (2023-05-19)
- SINTU MANDAL @ SINTU KUMAR v. THE STATE OF BIHAR — Patna High Court (2023-05-19)
- ANKIT KUMAR @ KHUSHBU KUMAR v. The State of Bihar — Patna High Court (2023-05-19)
- CHHOTU PANDEY v. The State of Bihar — Patna High Court (2023-05-19)
- SURENDRA MAHTO v. The State of Bihar — Patna High Court (2023-05-19)
- NIRAJ KUMAR v. The State of Bihar — Patna High Court (2023-05-19)
- RAJESH YADAV v. THE STATE OF BIHAR — Patna High Court (2023-05-18)
- AMAN KUMAR @ AMAN RAY v. The State of Bihar — Patna High Court (2023-05-17)
- SONU YADAV v. The State of Bihar — Patna High Court (2023-05-17)
- MD ISHA v. The State of Bihar — Patna High Court (2023-05-17)