A. M. BADAR

130 recorded High Court judgment(s) · 2021–2022

Courts

Disposal nature

Recent judgments

• Kishore Kunal v. Sri Sant Bhagwan Ram @ Balak Baba, Organizer-cum-International Secretary, — Patna High Court (2022-05-11)
• Ranjeet Sahani v. The State of Bihar — Patna High Court (2021-10-29)
• Sajivan Sahani v. The State of Bihar — Patna High Court (2021-10-29)
• Giraja Devi v. The State of Bihar through the Principal Secretary, — Patna High Court (2021-10-29)
• Akhilesh Kumar Shrivastav v. The State of Bihar — Patna High Court (2021-10-29)
• Harikesh Kumar @ Hridesh Kumar Tiwari, v. The State of Bihar — Patna High Court (2021-10-29)
• Ajay Kumar Ram @ Ajay Ram v. The State of Bihar — Patna High Court (2021-10-29)
• Kiran Kumari, v. The State of Bihar — Patna High Court (2021-10-29)
• Dipak Kumar Singh v. The State of Bihar through the Secretary Department of Excise — Patna High Court (2021-10-29)
• Nathu Patel v. The State of Bihar through the Principal Secretary, Registration, Excise and Prohibition Department — Patna High Court (2021-10-29)