A.M.BADAR

1,112 recorded High Court judgment(s) · 2018–2021

Courts

Disposal nature

Recent judgments

• MATHEWKUTTY JOSE VELLAPALLIL v. THE AUTHORISED OFFICER, SOUTH INDIAN BANK LTD. — Kerala High Court (2021-08-26)
• S.SURESH v. THE AUTHORITY UNDER THE MINIMUM WAGES ACT (DEPUTY LABOUR COMMISSIONER) — Kerala High Court (2021-08-26)
• UNIVERSAL HOSPITAL AL AIN LLC, v. M/S. YES BANK LIMITED, — Kerala High Court (2021-08-26)
• P.VASANTHA v. THE MANAGER,(AUTHORISED OFFICER), NEYYATTINKARA CO-OPERATIVE BANK LIMITED — Kerala High Court (2021-08-26)
• BIBI@BIBY v. THE STATE OF KERALA — Kerala High Court (2021-08-26)
• MEENAKUMAR K.R v. THE AUTHORICED OFFICER — Kerala High Court (2021-08-26)
• ABDUL SALAM PULIMOOTIL JAMALUDHEEN v. ASSISTANT COMMISSIONER — Kerala High Court (2021-08-26)
• EMERALD TRADING COMPANY v. THE STATE OF KERALA — Kerala High Court (2021-08-26)
• SUBIN v. THE STATE OF KERALA — Kerala High Court (2021-08-26)
• RENJITH K.M v. TRICHUR URBAN CO-OPERATIVE BANK LTD NO 87, — Kerala High Court (2021-08-26)