A.M.BABU, K.T.SANKARAN

151 recorded High Court judgment(s) · 2016–2016

Courts

Disposal nature

Recent judgments

• PYNADATH GRANITES PVT LTD v. K.S.JOY — Kerala High Court (2016-12-19)
• KISHIN S.LOUNGANI v. UNION OF INDIA — Kerala High Court (2016-12-19)
• M/S. POOMKUDY AUTO SERVICE v. PARSHANTH RAGHUVARAN — Kerala High Court (2016-12-19)
• RASHEED, S/O.SUBAIR, C.NO.9423, CENTRAL PRISON, VIYYUR v. STATE OF KERALA — Kerala High Court (2016-12-19)
• ANNIE JOHN v. M/S.MEDICARE HOSPITAL PVT. LTD — Kerala High Court (2016-12-19)
• ALOCIOUS v. K. SASIDHARAN — Kerala High Court (2016-12-19)
• MEBIN SREEJITH M v. THE SUB INSPECTOR OF POLICE — Kerala High Court (2016-12-14)
• PAPPANAMCODE HOUSING CO-OPERATIVE SOCIETY v. SUPERINTENDENT OF POLICE — Kerala High Court (2016-12-14)
• RADHAKRISHNA REDDIAR v. MANJULADEVI — Kerala High Court (2016-12-14)
• PUSHPA JAYAN v. NADEERA AHAMMED — Kerala High Court (2016-12-14)