LexA.M.BABU
1,223 recorded High Court judgment(s) · 2012–2019
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 1223 |
Disposal nature
| ALLOWED | 606 |
| DISMISSED | 304 |
| DISMISSED AS WITHDRAWN | 128 |
| DISPOSED OF | 40 |
| DISMISSED AS NOT PRESSED | 36 |
| DISMISSED AS INFRUCTUOUS | 27 |
| CLOSED | 27 |
| PARTLY ALLOWED | 12 |
Recent judgments
- DILKUMAR v. MUSTHAFA — Kerala High Court (2019-10-25)
- K.RENJAN, v. MUHAMMED ABDUL KHADER, — Kerala High Court (2019-10-24)
- REGHUPRASAD v. M. RAGHUNATHAN — Kerala High Court (2019-10-24)
- BALRAJ MANIMANDIRAM BALAKRISHNAN v. STATE OF KERALA — Kerala High Court (2019-10-24)
- P.U.BABY v. M.C.VARGHESE — Kerala High Court (2019-10-24)
- RAMESHAN ACHARY v. STATE OF KERALA — Kerala High Court (2019-10-24)
- JOY ALUKKAL LAZAR, v. STATE OF KERALA, — Kerala High Court (2019-10-24)
- MUHAMMED RAFI v. STATE OF KERALA — Kerala High Court (2019-10-24)
- ABDUL RAFEEQ v. RAVEENDRAN — Kerala High Court (2019-10-24)
- SAJAYAN M v. STATE OF KERALA — Kerala High Court (2019-10-24)