LexA.L.DAVE, . SHARAD D.DAVE
141 recorded High Court judgment(s) · 2003–2008
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 141 |
Disposal nature
| 39-RULE DISCHARGED/DISMISSED @ FH | 65 |
| 46-ANY OTHER MODE @ FH | 49 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 15 |
| 44-PARTLY ALLOWED @ FH | 6 |
| 26-DISMISSED @ ADM.STAGE | 4 |
| 35-ANY OTHER MODE @ ADM.STAGE | 2 |
Recent judgments
- LALITABEN WD/O SUBRAMANIAN @ SUBRAMANIAN VILAYUDHAN PILLAI v. VIRSANGBHAI SAKUDABHAI VADVAI — Gujarat High Court (2008-05-15)
- MAHOHARSINHJI R JADEJA v. BHAVNABEN ASHOKBHAI RAYA — Gujarat High Court (2008-05-14)
- SURENDRABHAI CHUNILAL SHETH DECD. THRO' HEIRS MEHULBHAI &1 v. ORIENTAL INSURANCE CO. LTD. — Gujarat High Court (2008-05-07)
- PURVA SHASHANKBHAI PATEL v. ORIENTAL INSURANCE CO. LTD. — Gujarat High Court (2008-05-07)
- NEW INDIA ASSURANCE CO LTD v. RAMILABEN FULABHAI SOLANKI — Gujarat High Court (2008-05-07)
- MALAYKUMAR SURENDRA SHETH v. ORIENTAL INSURANCE CO. LTD. — Gujarat High Court (2008-05-07)
- NEW INDIA ASSURANCE CO LTD v. RAMILABEN FULABHAI SOLANKI — Gujarat High Court (2008-05-07)
- KANAKLATABEN SURENDRABHAI SHETH DECD. THRO' HEIRS MEHUL v. ORIENTAL INSURANCE CO. LTD. — Gujarat High Court (2008-05-07)
- NEW INDIA ASSURANCE CO LTD v. POKAR DEVJIBHA NARAN PATEL — Gujarat High Court (2008-05-06)
- NEW INDIA ASSURANCE CO. LTD. v. NIRMALABA HARDEVSINH ZALA — Gujarat High Court (2008-05-06)