A.L.DAVE, . PARESH UPADHYAY

40 recorded High Court judgment(s) · 2012–2012

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	15
38-RULE ABSOLUTE/ALLOWED @ FH	15
44-PARTLY ALLOWED @ FH	10

STATE OF GUJARAT v. KANA BODHA BHEDA — Gujarat High Court (2012-12-03)
STATE OF GUJARAT v. KANA BODHA BHEDA — Gujarat High Court (2012-12-03)
RAJU PRATAPBHAI VALA v. STATE OF GUJARAT — Gujarat High Court (2012-11-30)
DINESH SANGRAM KHATANA v. STATE OF GUJARAT — Gujarat High Court (2012-11-30)
MUKESH ARJANBHAI RABARI v. STATE OF GUJARAT — Gujarat High Court (2012-11-30)
SIVLA BHALJI RATHVA v. STATE OF GUJARAT — Gujarat High Court (2012-11-09)
PANKAJBHAI SOMABHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2012-11-08)
MAGANBHAI BINDESHWARI PATEL v. STATE OF GUJARAT — Gujarat High Court (2012-11-07)
VECHANBHAI HIRABHAI VASAVA v. THE STATE OF GUJARAT — Gujarat High Court (2012-11-06)
DITALIABHAI CHOTIYABHAI DHANUK v. STATE OF GUJARAT — Gujarat High Court (2012-11-06)