LexA.L.DAVE, . N.V.ANJARIA
42 recorded High Court judgment(s) · 2012–2012
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 42 |
Disposal nature
| 38-RULE ABSOLUTE/ALLOWED @ FH | 14 |
| (unspecified) | 12 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 9 |
| 46-ANY OTHER MODE @ FH | 6 |
| 44-PARTLY ALLOWED @ FH | 1 |
Recent judgments
- KARANJI BECHARJI THAKORE v. THE STATE OF GUJARAT — Gujarat High Court (2012-05-11)
- LALSINH DEEPSINH ZALA v. STATE OF GUJARAT — Gujarat High Court (2012-05-11)
- KAMRABEN W/O VINOD PUNABHAI MACCHARA v. STATE OF GUJARAT — Gujarat High Court (2012-05-11)
- MANHARBHAI RUPSINGBHAI VASAVA v. STATE OF GUJARAT — Gujarat High Court (2012-05-11)
- VIRENDRAPRATAP RAMDAVAR YADAV v. THE STATE OF GUJARAT — Gujarat High Court (2012-05-09)
- INDRAJITSINH RANAJI CHUDASAMA v. STATE OF GUJARAT — Gujarat High Court (2012-05-09)
- CHHOTIBIBI DAUDBBAI CHHIPA v. THE STATE OF GUJARAT — Gujarat High Court (2012-05-08)
- MONY S/O.SUBAIYA MUDLIYAR TELUGU v. THE STAET OF GUJARAT — Gujarat High Court (2012-05-02)
- BALUBHAI HEMABHAI CHUNARA v. STATE OF GUJARAT — Gujarat High Court (2012-05-02)
- ISHWARBHAI CHANDUBHAI VARLI v. STATE OF GUJARAT — Gujarat High Court (2012-04-30)