A.L.DAVE

1,606 recorded High Court judgment(s) · 1998–2012

Courts

Gujarat High Court

1606

38-RULE ABSOLUTE/ALLOWED @ FH	1230
39-RULE DISCHARGED/DISMISSED @ FH	171
46-ANY OTHER MODE @ FH	71
26-DISMISSED @ ADM.STAGE	65
35-ANY OTHER MODE @ ADM.STAGE	24
42-RULE DISCHARGED @ FH	13
43-DISMISSED FOR DEFAULT @ FH	11
40-WITHDRAWN @ FH	7

THE STATE OF GUJARAT v. MANILAL AMBALAL PATEL A.D.O.T., PALANPUR, — Gujarat High Court (2012-03-30)
SHRI WILLINGDON CHRISTIAN v. STATE OF GUJARAT — Gujarat High Court (2012-03-09)
BHIKHUBHAI VALJIBHAI RATHOD HEIR OF DECD.VALJIBHAI RATHOD v. ASHOK BHANJI PARMAR — Gujarat High Court (2012-03-09)
DAHYABHAI SHIVABHAI PATEL v. JAYANTILAL BHIMJIBHAI PATEL — Gujarat High Court (2012-03-09)
NEW INDIA ASSURANCE CO LTD. v. HAMID DARIYAKHAN HALEPOTRA S/O LATE AMINABEN DARIYAKHAN — Gujarat High Court (2012-03-07)
HEIRS OF DECD.KARSHANBHAI VIKRAMBHAI v. KIRITKUMAR ICHHASHANKER ABOTI BRAHMIN — Gujarat High Court (2012-03-07)
STATE OF GUJARAT v. BHAILALBHAI A PATEL — Gujarat High Court (2012-03-07)
NATIONAL INSURANCE CO.LTD. v. ANITABEN VINAYKUMAR SONI — Gujarat High Court (2012-03-06)
LAXMIBEN RAGHUBHAI PARMAR v. AHMEDABAD MUNICIPAL TRANSPORT SERVICE — Gujarat High Court (2012-03-06)
KESHABHAI KARSANBHAI PARMAR v. AHMEDABAD MUNICIPAL TRANSPORT SERVICE — Gujarat High Court (2012-03-06)