A.L.DAVE, . C.UPADHYAYA

107 recorded High Court judgment(s) · 2005–2008

Courts

Gujarat High Court

107

39-RULE DISCHARGED/DISMISSED @ FH	46
38-RULE ABSOLUTE/ALLOWED @ FH	44
46-ANY OTHER MODE @ FH	16
26-DISMISSED @ ADM.STAGE	1

STATE OF GUJARAT v. KOLI SAVJIBHAI GANDABHAI — Gujarat High Court (2008-12-29)
STATE OF GUJARAT v. KOLI SAVJIBHAI GANDABHAI — Gujarat High Court (2008-12-29)
PRADEEP PARASNATH VARMA v. THE STATE OF GUJARAT — Gujarat High Court (2008-12-29)
GOVINDBHAI GIRISHBHAI ZALA v. STATE OF GUJARAT — Gujarat High Court (2008-12-26)
VITTHALBHAI GOKULBHAI RATHOD v. THE STATE OF GUJARAT — Gujarat High Court (2008-12-26)
PRAKASHBHAI @ BHAGAT GOVINDBHAI VAGHARI v. STATE OF GUJARAT — Gujarat High Court (2008-12-24)
PREMSINH FULSINH SISODIYA v. STATE OF GUJARAT — Gujarat High Court (2008-12-23)
DILIPSINGH GURUDAYALSINGH SIKLIGAR v. STATE OF GUJARAT — Gujarat High Court (2008-12-23)
SHARDULSINH CHHATRASINH RAJ v. STATE OF GUJARAT — Gujarat High Court (2008-12-22)
JIGNESHKUMR @ JIGO TRIKAMLAL PARECHA v. STATE OF GUJARAT — Gujarat High Court (2008-12-19)