A.L.DAVE, . BANKIM.N.MEHTA

90 recorded High Court judgment(s) · 2006–2012

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	44
38-RULE ABSOLUTE/ALLOWED @ FH	27
46-ANY OTHER MODE @ FH	17
28-REJECTED @ ADM.STAGE	2

ALI HUSSEIN BAKARALI SAIYED v. THE STATE OF GUJARAT — Gujarat High Court (2012-07-06)
RAJUBHAI VISHRAMBHAI VAGHARI v. STATE OF GUJARAT — Gujarat High Court (2007-03-19)
RAJU @ RAJESH BACHUBHAI SOLANKI v. STATE OF GUJARAT — Gujarat High Court (2007-03-19)
JOITARAM MAGANLAL v. STATE OF GUJARAT — Gujarat High Court (2007-03-16)
HARISHANKAR RAMKISHORE SHARMA v. STATE OF GUJARAT — Gujarat High Court (2007-03-15)
PRAVIN @ HAKLO v. STATE OF GUJARAT — Gujarat High Court (2007-03-15)
PRAHLAD GYANESHWAR BHOIRE v. STATE OF GUJARAT — Gujarat High Court (2007-03-12)
JAYESH AMBALAL PATEL v. STATE OF GUJARAT — Gujarat High Court (2007-03-12)
STATE OF GUJARAT v. PRAHLAD GYANESHWAR BHOIRE — Gujarat High Court (2007-03-12)
MAHESH BABUBHAI BHOSLE v. STATE OF GUJARAT — Gujarat High Court (2007-03-12)