A.L.DAVE, ACTING . A.DESAI

77 recorded High Court judgment(s) · 2012–2012

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	36
38-RULE ABSOLUTE/ALLOWED @ FH	22
(unspecified)	8
46-ANY OTHER MODE @ FH	6
44-PARTLY ALLOWED @ FH	3
26-DISMISSED @ ADM.STAGE	2

SANJAYBHAI JIBAWABHAI RANA v. STATE OF GUJARAT — Gujarat High Court (2012-09-07)
KIRANBHAI SOMABHAI MAKWAN v. THE STATE OF GUJARAT — Gujarat High Court (2012-09-06)
JENTI MAGANBHAI UPSARIYA v. STATE OF GUJARAT — Gujarat High Court (2012-09-05)
ASHOK TEJABHAI ANGECHANIYA v. STATE OF GUJARAT — Gujarat High Court (2012-09-05)
MANJULABEN, W/O. SHRI MANUBHAI MULJIBHAI KAPADIA v. STATE OF GUJARAT — Gujarat High Court (2012-09-04)
KATIYABHAI NEVABHAI MEDA v. STATE OF GUJARAT — Gujarat High Court (2012-09-03)
KHODABHAI BABUBHAI GOHEL v. THE STATE OF GUJARAT — Gujarat High Court (2012-08-31)
BABUBHAI VANMALIDAS MISTRY v. STATE OF GUJARAT — Gujarat High Court (2012-08-30)
AAYADANBHAI BHURABHAI PARMAR v. STATE OF GUJARAT — Gujarat High Court (2012-08-30)
STATE OF GUJARAT v. FAKIR GAFARSA MAHMADSA — Gujarat High Court (2012-08-30)