A.K.TRIVEDI

635 recorded High Court judgment(s) · 1998–2001

Courts

Gujarat High Court

635

38-RULE ABSOLUTE/ALLOWED @ FH	516
46-ANY OTHER MODE @ FH	36
26-DISMISSED @ ADM.STAGE	26
39-RULE DISCHARGED/DISMISSED @ FH	19
35-ANY OTHER MODE @ ADM.STAGE	18
40-WITHDRAWN @ FH	7
42-RULE DISCHARGED @ FH	6
28-REJECTED @ ADM.STAGE	3

RAKESHKUMAR DEVENDRA v. ONGC LTD — Gujarat High Court (2001-08-01)
VALABHAI MANJIBHAI GANDHI v. DEVIBAI WD/O GANDHI HARI SAVJI — Gujarat High Court (2001-07-16)
LILADHARBHAI DEVRAJBHAI v. ARVINDBHAI KHIMJIBHAI — Gujarat High Court (2001-07-16)
BHAVNABEN D/O JASUBHAI PATEL v. NARENDRA K PATEL — Gujarat High Court (2001-07-12)
ANTHONY E M REBEIRO v. UNITED INDIA INSURANCE COMPANY — Gujarat High Court (2001-07-12)
VENILAL I MISTRY v. NAVSARI COTTON & SILK MILLS CO. LTD. — Gujarat High Court (2001-07-11)
HANSABEN DHANJIBHAI SORATHIYA v. POPATLAL HIRABHAI SORATHIYA — Gujarat High Court (2001-07-11)
SHEHANAZ AYUB JUNEJA v. AYUB HASAMBHAI JUNJEJA — Gujarat High Court (2001-07-11)
KANJI BHIMJI JAGANI v. RAJKUMAR P NAIR - DECD. THRO' LEGAL HEIR P V MALLIKA — Gujarat High Court (2001-07-10)
LILADHAR BHIMJI PITRODA v. RUKSHAMANIBEN BHIMJI PITRODA — Gujarat High Court (2001-07-09)