A.K.SIKRI, . VIPIN SANGHI

57 recorded High Court judgment(s) · 2007–2008

Courts

Disposal nature

Recent judgments

• GOMATH MANDIR REGLIGIOUS TRUST v. N.C.T. OF DELHI & ORS. — Delhi High Court (2008-02-21)
• GOVT. OF N.C.T. OF DELHI & ORS v. JITENDER KUMAR — Delhi High Court (2007-12-20)
• KIRAN JUNEJA & ORS. v. UOI & ORS. — Delhi High Court (2007-12-20)
• ASHOK KUMAR v. COMMISSIONER OF POLICE & ORS. — Delhi High Court (2007-12-19)
• KENDRIYA VIDYALAYA SANGATHAN & v. GURI SHANKAR — Delhi High Court (2007-12-12)
• EX.CONST.SURESH KUMAR (DVR.) v. COMM. OF POLICE & ORS — Delhi High Court (2007-12-12)
• RAJ KUMAR v. LT.GOVERNOR & ORS. — Delhi High Court (2007-11-30)
• DR.DINESH KUMAR PALIWAL v. UOI & ORS. — Delhi High Court (2007-11-30)
• MANOHAR LAL v. UOI & ANR. — Delhi High Court (2007-11-05)
• R.K.AJMANI v. UNION OF INDIA AND OTHERS — Delhi High Court (2007-10-31)