A.K.SIKRI, . VALMIKI J. MEHTA

48 recorded High Court judgment(s) · 2009–2019

Courts

Disposal nature

Recent judgments

• UOI v. S.K.JAIN & ORS. — Delhi High Court (2019-08-07)
• BAIJNATH MANDAL v. UOI & ORS — Delhi High Court (2014-12-04)
• COMMISSIONER OF INCOME TAX DELHI XI v. STANDING CONFERENCE OF PUBLIC ENTERPRISES (SCOPE) — Delhi High Court (2009-09-25)
• COMMISSIONER OF INCOME TAX v. JAGATJIT INDUSTRIES LTD. — Delhi High Court (2009-09-25)
• KEJRIWAL ENTERPRISES v. UOI& ORS. — Delhi High Court (2009-09-25)
• THE COMMISSIONER OF INCOME TAX v. NIIT LTD. — Delhi High Court (2009-09-22)
• COMMISSIONER OF INCOME TAX v. CREATIVE DYEING & PRINTING P.TLD. — Delhi High Court (2009-09-22)
• INDO RAMA SYNTHETICS (I) LTD. v. COMMISSIONER OF INCOMET AX — Delhi High Court (2009-09-22)
• AMAN MEDICAL PRODUCST LTD v. COMMISSIONER OF CUSTOMS — Delhi High Court (2009-09-16)
• ANURENA TRISTAR v. ITO — Delhi High Court (2009-09-14)