A.K.SIKRI, . SURESH KUMAR KAIT

89 recorded High Court judgment(s) · 2009–2011

Courts

Disposal nature

Recent judgments

• CIT v. DELHI COOPERATIVE HOUSING FINANCE CORP LTD — Delhi High Court (2011-05-18)
• COMMISSIONER OF INCOME TAX DELHI IV v. INTERRA SOFTWARE INDIA P.LTD. — Delhi High Court (2010-12-24)
• THE COMMISSIONER OF INCOME TAX v. M/S OSWAL AGRO MILLS LTD. — Delhi High Court (2010-12-24)
• COMMISSIONER OF INCOME TAX v. ECE INDUSTRIES LTD. — Delhi High Court (2010-12-24)
• CIT v. CHILD EDUCATION SOCIETY — Delhi High Court (2010-12-14)
• COMMISSIONER OF INCOME TAX v. TAJ INTERNATIONAL JEWELLERS — Delhi High Court (2010-12-13)
• COMMISSIONER OF INCOME TAX v. DELHI GYMKHANA CLUB LTD — Delhi High Court (2010-12-09)
• CIT v. BLB LTD — Delhi High Court (2010-12-03)
• COMMISSIONER OF INCOME TAX v. MR.PUNEET SABHARWAL — Delhi High Court (2010-12-03)
• GOODEARTH FOUNDATION v. CIT — Delhi High Court (2010-12-02)