A.K.SIKRI, . SIDDHARTH MRIDUL

83 recorded High Court judgment(s) · 2009–2019

Courts

Disposal nature

Recent judgments

• DIRECTOR OF INCOME TAX v. M/S PARSONS BRINKERHOFF PVT. LTD. — Delhi High Court (2019-08-22)
• UNION OF INDIA & ORS v. ROSHNI ENTERPRISES — Delhi High Court (2011-10-03)
• COMMISSIONER OF CENTRAL EXCISE v. IJM - IJMII JV & ANR — Delhi High Court (2011-10-03)
• COMMISSIONER OF CENTRAL EXCISE v. PERSYS SDN BHD & ANR — Delhi High Court (2011-10-03)
• COMMISSIONER OF CENTRAL EXCISE v. IJM-IJM JV & ANR — Delhi High Court (2011-10-03)
• COMMISSIONER OF CENTRALS EXCISE v. PERSYS SDN BHD & ANR — Delhi High Court (2011-10-03)
• CIT v. CONSORTIUM SECURITIES PVT LTD — Delhi High Court (2011-10-03)
• NARAINGARH SUGAR MILLS LTD v. CIT — Delhi High Court (2011-09-30)
• COMMISSIONER OF INCOME TAX v. FLEXTRONICS SOFTWARE SYSTEM LTD — Delhi High Court (2011-09-30)
• CIT v. MOHAIR INVESTMENT & TRADING CO PVT LTD — Delhi High Court (2011-09-30)