A.K. SIKRI,. RITU BAHRI

127 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• GURDWARA SAHIB PATTI DHALIWAL v. CHIEF COMMISSIONER OF INCOME TAX AND ORS — Punjab & Haryana High Court (2018-04-30)
• RAJESH WINE AGENCY v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2018-04-26)
• SEERAT INFRASTRUCTURE INDIA PVT LTD v. PUNJAB MANDI BOARD AND ORS — Punjab & Haryana High Court (2018-04-24)
• PIARA SINGH v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2018-04-24)
• BHARAT BHUSHAN CONTRACTOR v. THE PUNJAB MANDI BOARD AND ORS — Punjab & Haryana High Court (2018-04-24)
• THE FARIDKOT PALEDAAR COOP LABOUR SOCIETY LTD v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2018-04-23)
• R.S. LABOUR AND TRANSPORT CONTRACTOR v. FCI AND ORS. — Punjab & Haryana High Court (2018-04-21)
• M/S IHR ASSOCIATES v. PUNJAB STATE BUS STAND MANAGEMENT COMPANY AND ORS — Punjab & Haryana High Court (2018-04-20)
• THE DASHMESH TRUCK OPERATOR ASSOCIATION AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2018-04-20)
• M/S HINDUSTAN ENTERPRISES v. PUNJAB STATE POWER CORPN LTD AND ORS — Punjab & Haryana High Court (2018-04-19)