A.K.SIKRI, . REVA KHETRAPAL

59 recorded High Court judgment(s) · 2010–2013

Courts

Disposal nature

Recent judgments

• PIONEER OVERSEAS CORPORATION v. ADDITIONAL DIRECTOR OF INCOME TAX — Delhi High Court (2013-01-22)
• C.I.T v. DENSO INDIA LTD — Delhi High Court (2010-10-08)
• THE COMMISSIONER OF INCOME TAX v. SUMI MOTHERSON INNOVATIVE ENGINEERING LTD. — Delhi High Court (2010-10-08)
• COMMISSIONER OF INCOME TAX v. KUBER TOBACCO PRODUCTS PVT LTD — Delhi High Court (2010-10-06)
• MISS ROOBY DHAWER v. DEPUTY COMMISSIONER OF INCOME TAX — Delhi High Court (2010-10-04)
• COMMISSIONER OF INCOME TAX DEL v. BELA JAIN — Delhi High Court (2010-09-30)
• DIRECTOR OF INCOME TAX v. DMJM HARRIES INC — Delhi High Court (2010-09-29)
• ADVANCE ISPAT INDIA LTD. v. COMMISSIONER OF INCOME TAX — Delhi High Court (2010-09-29)
• THE FOOD CORPORATION OF INDIA & ANR v. NIRMALA DEVI SHARMA — Delhi High Court (2010-09-27)
• THE FOOD CORPORATION OF INDIA & ANR v. KRISHAN KUMAR SODHI — Delhi High Court (2010-09-27)