A.K. SIKRI,. RAMENDRA JAIN

28 recorded High Court judgment(s) · 2016–2017

Courts

Disposal nature

Recent judgments

• MUKESH CHAND AND ORS. v. NATIONAL HIGHWAY AUTHORITY OF INDIA AND ORS. — Punjab & Haryana High Court (2017-06-02)
• NATHI SINGH v. NATIONAL HIGHWAY AUTHORITY OF INDIA & ORS — Punjab & Haryana High Court (2017-06-02)
• CHANDER v. NATIONAL HIGHWAY AUTHORITY OF INDIA AND ORS — Punjab & Haryana High Court (2017-06-02)
• NARENDER KUMAR AND ORS. v. NATIONAL HIGHWAY AUTHORITY OF INDIA AND ORS. — Punjab & Haryana High Court (2017-06-02)
• DHARAMBIR v. NATIONAL HIGHWAY AUTHORITY OF INDIA AND ORS — Punjab & Haryana High Court (2017-06-02)
• RAJWANTI AND ORS v. NATIONAL HIGHWAY AUTHORITY OF INDIA & ORS — Punjab & Haryana High Court (2017-06-02)
• GURMEL SINGH v. STATE OF PUNJAB & ORS. — Punjab & Haryana High Court (2017-06-02)
• SATISH KUMAR AND ORS v. NATIONAL HIGHWAY AUTHORITY OF INDIA & ORS — Punjab & Haryana High Court (2017-06-02)
• SATPAL AND ORS. v. NATIONAL HIGHWAY AUTHORITY OF INDIA AND ORS. — Punjab & Haryana High Court (2017-06-02)
• JAI KUMAR AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2017-06-02)