A.K. SIKRI, RAKESH KUMAR JAIN

1,322 recorded High Court judgment(s) · 1995–2022

Courts

Disposal nature

Recent judgments

• KRISHNA DEVI AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2022-11-21)
• KARAMJEET KAUR AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2022-11-21)
• SANGRUR IMPROVEMENT TRUST v. PRESIDENT LAND ACQUISITION TRIBUNAL & ORS — Punjab & Haryana High Court (2017-07-21)
• AMBALA COLLEGE OF ENGINEERING & APPLIE;D RESEARCH & ORS v. RAMESH KUMAR AND ORS — Punjab & Haryana High Court (2015-01-09)
• DILBAGH SINGH AND ORS. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2014-11-17)
• HISAR EX NAVAL PERSONNEL WELFARE SOCIETY v. STATE OF HARYANA & ANR — Punjab & Haryana High Court (2014-08-22)
• M/S EMM AAR ELL CONST. (P) LTD. v. M.D. HRY. STATE ROADS AND BRIDG.ETC. — Punjab & Haryana High Court (2014-07-16)
• VAISH EDUCATION SOCIETY, ROHTAK AND ANR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2014-04-22)
• CHARANJIT KAUR v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2014-02-18)
• GEETA DEVI v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2014-01-21)