A.K. SIKRI, JASWANT SINGH

21 recorded High Court judgment(s) · 2016–2017

Courts

Disposal nature

Recent judgments

• M/S PLANET STEELS PVT LTD v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2017-04-07)
• SHYAM SUNDER v. SHREE SHEETLA MATA SHRINE BOARD AND ANOTHER — Punjab & Haryana High Court (2016-12-16)
• VIJAY KUMAR v. DEBT RECOVERY TRIBUNAL II CHANDIGARH AND ORS — Punjab & Haryana High Court (2016-09-16)
• MALKIAT SINGH v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-07-29)
• M/S DING MAN POWER PVT LTD v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-07-29)
• RAJ KUMAR GUPTA v. STATE BANK OF PATIALA — Punjab & Haryana High Court (2016-06-02)
• M/S JOSOKA INDIA LTD v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2016-06-02)
• ANJU PHILIP AND ORS v. AUTHORIZED OFFICER SYNDICATE BANK AND ANR — Punjab & Haryana High Court (2016-05-20)
• GURINDER SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2016-05-09)
• SHREE GANPATI ENTERPRISES v. STATE OF HARYANA TH CHIEF SECRETARY AND ORS — Punjab & Haryana High Court (2016-05-05)