A.K.SIKRI, . AJIT BHARIHOKE

43 recorded High Court judgment(s) · 2010–2010

Courts

Disposal nature

Recent judgments

• SANJEEV @ VISHAL v. STATE (NCT ) OF DELHI — Delhi High Court (2010-08-11)
• VARSHA KAPOOR v. UOI & ORS. — Delhi High Court (2010-06-03)
• BUDH RAM @ PAPPU & ORS. v. STATE — Delhi High Court (2010-06-03)
• ABHISHEK SHARMA v. STATE — Delhi High Court (2010-05-31)
• RAJENDRA KUMAR GUPTA & ORS v. SHIVRAJ GUPTA & ANR — Delhi High Court (2010-05-28)
• DEEPAK KUMAR v. STATE (GNCT) OF DELHI — Delhi High Court (2010-05-24)
• BRIJ MOHAN VERMA v. STATE — Delhi High Court (2010-05-21)
• BHAGAT SINGH v. STATE — Delhi High Court (2010-05-21)
• NARESH KUMAR JAIN v. UOI & ORS — Delhi High Court (2010-05-21)
• MANGAL SAIN @ BILLA v. STATE N.C.T. OF DELHI — Delhi High Court (2010-05-21)