A.K. SIKRI

2,641 recorded High Court judgment(s) · 2011–2018

Courts

Disposal nature

Recent judgments

• AKSHAY INFRANIRMAN PVT. LTD. THROUGH DIGAMABAR SINGH v. SHIKSHA ALOK HARYANA GOVT. EMPLOYEES CGHS LTD. THROUGH GANGA SINGH — Punjab & Haryana High Court (2018-04-20)
• VIDYA DHAR & SONS v. BHARAT PETROLEUM PVT LTD & ANR — Punjab & Haryana High Court (2018-03-09)
• M/S SANDHU BUILDERS PVT. LTD. v. PUNJAB SMALL INDUSTRIES & EXPORT CORPORATION AND ANR. — Punjab & Haryana High Court (2018-02-23)
• M/S RAHUL CONSTRUCTION COMPANY v. HARYANA STATE AGRICULTURE MARKETING BOARD AND ORS — Punjab & Haryana High Court (2018-02-16)
• ANIL KUMAR SINGHAL v. M/S RAHEJA DEVELOPERS LIMITED — Punjab & Haryana High Court (2017-12-08)
• VARINDER KAUR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2017-07-20)
• SARABJIT KAUR AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2017-07-20)
• SHIV SHANKAR AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2017-07-20)
• ARJUN KUMAR AND ANOTHER v. STATE OF UT CHANDIGARH AND OTHERS — Punjab & Haryana High Court (2017-07-20)
• VINOD KUMAR v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2017-07-20)