A.K.SAMPATHKUMAR (RETD.)

27 recorded High Court judgment(s) · 2017–2022

Courts

Disposal nature

Recent judgments

• THE ORIENTAL INSURANCE COMPANY LTD v. G.ANANDARAJ — Madras High Court (2022-12-05)
• K.KUMAR v. KARUNAKARAN — Madras High Court (2022-11-16)
• THE DIVISIONAL MANAGER v. SARAVANAN — Madras High Court (2022-09-30)
• DIVISIONAL MANAGER v. MUMTAJ BEGAM — Madras High Court (2022-09-13)
• M/S.IFFCO TOKIO GENERAL INSURANCE CO LTD v. GANESAN — Madras High Court (2022-08-23)
• THE NATIONAL INSURANCE CO.LTD., v. MINOR K. SUMAIYA PARVEEN — Madras High Court (2022-06-21)
• the Managing Director v. P.Shanmugaraja — Madras High Court (2021-04-10)
• P.SELVARAJ v. M/S.BAJAJ ALLIANCE GENERAL INS., CO. LTD., COIMBATORE. — Madras High Court (2021-04-10)
• R.SRINIVASAN v. KALAIMAGHAL SABHA — Madras High Court (2019-09-16)
• THE BRANCH MANAGER v. MANIKANDAN — Madras High Court (2019-07-13)