A.K. SAMPATHKUMAR, P.K.MISRA
28 recorded High Court judgment(s) · 2006–2007
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| Madras High Court | 28 |
Disposal nature
| ALLOWED | 15 |
| DISMISSED | 7 |
| DISPOSED OF | 4 |
| (unspecified) | 2 |
Recent judgments
- M./S. CROMPTON CREAVES LTD v. M/S.DYNA TECHNOLOGIES PT.TD. — Madras High Court (2007-04-27)
- WP/36732/2006 of Vs — Madras High Court (2007-04-27)
- KARPAGA NAGAR NALA UNIAN v. 1. MUNICIPAL ADMN. AND WATER — Madras High Court (2007-04-27)
- MINOR S.ASWIN KUMAR v. STATE OF TAMILNADU REP. BY — Madras High Court (2007-04-27)
- R.RAJAMANI v. THE GOVT.OF TAMILNADU — Madras High Court (2007-04-27)
- 1. MRS. GEETHA v. ARUNAKUMARI, D/O. RAM SINGH, — Madras High Court (2007-04-27)
- WA/1202/1997 of Vs — Madras High Court (2007-04-27)
- J.GEETHA v. STATE OF TAMIL NADU — Madras High Court (2007-04-19)
- NOWSHAD v. THE SECRETARY TO THE GOVT — Madras High Court (2007-04-12)
- RADHABAI v. ARUNAGIRI — Madras High Court (2007-04-02)
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