LexA.K. SAMPATHKUMAR(LOK-II)
48 recorded High Court judgment(s) · 2014–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 48 |
Disposal nature
| SETTLED BEFORE THE LOK-ADALATS | 35 |
| DISPOSED OF | 7 |
| WITHDRAWN DISMISSED | 3 |
| DISMISSED FOR NOT PRESSED | 2 |
| CLOSED | 1 |
Recent judgments
- TMT.KARPAGAM v. TR.K.S.MANI — Madras High Court (2018-07-06)
- SEENA HARIHARAN v. THE LAND ACQUISITION OFFICER — Madras High Court (2018-07-06)
- P.KISHORE KUMAR v. G.MURALIDHARAN — Madras High Court (2018-04-12)
- N.S.Mani v. Mr.Essakki Babu — Madras High Court (2018-04-10)
- N.S.Mani v. S.Thirumalai — Madras High Court (2018-04-10)
- SENTHIL KUMAR v. J.PRABHAKARAN — Madras High Court (2018-03-06)
- Will (8) of Munusamy v. M.Mangalakshmi — Madras High Court (2018-02-16)
- THE MANAGER v. PADMAREDDY — Madras High Court (2018-02-16)
- K. PANDURANGAN v. M.J. SHANMUGAM — Madras High Court (2018-01-10)
- E. PALANI v. S. RAJI — Madras High Court (2018-01-10)