A.K. SAMPATHKUMAR

34 recorded High Court judgment(s) · 2006–2007

Courts

Madras High Court

DISMISSED	13
DISPOSED OF	6
ALLOWED	4
PARTLY ALLOWED	4
ORDERED	2
DISMISSED WITH COST	2
ALLOWED WITH COSTS	1
SETTLED BEFORE THE LOK-ADALATS	1

11 CY OF PT JUDMT FILED v. PALANI AMMAL — Madras High Court (2007-04-20)
12 CY PT JUDMT FILED v. RAMASWAMI — Madras High Court (2007-03-29)
RAJESWARI v. KM KUMARASAMY — Madras High Court (2007-03-28)
V.SUBRAMANIA CHETTIAR v. V.K.BALASUBRAMANIAN — Madras High Court (2007-03-23)
N.M.GOPINATH v. C.SREELATHA — Madras High Court (2007-03-21)
S.PARVATHAM AMMAL v. T.S.GANESAN — Madras High Court (2007-03-21)
K.VARADAN v. SUBBARAYALU — Madras High Court (2007-03-02)
T.T.KRISHNA RAO & v. SMT.B.S. SARASWATHI AMMAL — Madras High Court (2007-02-28)
KUMARASAMY v. PATTIGOUNDER @ PATTULINGAM — Madras High Court (2007-02-28)
KAMALAMMAL @ KAMALAM v. GANAPATHY APPAN — Madras High Court (2007-02-20)